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Gujarat High Court

Itd Cementation India Limited vs Abg Shipyard Ltd on 15 October, 2018

Author: R.M.Chhaya

Bench: R.M.Chhaya

       C/COMP/278/2014                             ORDER



        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/COMPANY PETITION NO. 278 of 2014
                              With
              R/COMPANY PETITION NO. 114 of 2015
                              With
              R/COMPANY PETITION NO. 128 of 2015
                              With
              R/COMPANY PETITION NO. 129 of 2015
                              With
              R/COMPANY PETITION NO. 130 of 2015
                              With
              R/COMPANY PETITION NO. 215 of 2015
                              With
              R/COMPANY PETITION NO. 242 of 2015
                              With
              R/COMPANY PETITION NO. 303 of 2016
                              With
              R/COMPANY PETITION NO. 375 of 2016
                              With
              R/COMPANY PETITION NO. 380 of 2016
                              With
                R/COMPANY PETITION NO. 4 of 2016
                              With
               R/COMPANY PETITION NO. 53 of 2015
                              With
                R/COMPANY PETITION NO. 5 of 2015
                              With
               R/COMPANY PETITION NO. 66 of 2015
                              With
               R/COMPANY PETITION NO. 68 of 2016
                              With
                R/COMPANY PETITION NO. 9 of 2015
==========================================================
                          STX MARINE SERVICES
                                 Versus
                         ABG SHIPYARD LIMITED
==========================================================
Appearance:
MR MANAV A MEHTA(3246) for the PETITIONER(s) No. 1
MR.PARTH CONTRACTOR(7150) for the RESPONDENT(s) No. 1
==========================================================


 CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA

                          Date : 15/10/2018




                               Page 1 of 2
           C/COMP/278/2014                                         ORDER



                                  ORAL ORDER

It is pointed out at the bar that the matter is pending before the National Company Law Tribunal, Ahmedabad and request is made for longer time.

At the request of the learned advocates for the parties, S.O. to 03.12.2018.

(R.M.CHHAYA, J) BIJOY B. PILLAI Page 2 of 2