Section 5(ffb) in The Banking Regulation Act, 1949
(ffb)[ "Exim Bank" means the Export-Import Bank of India established under section 3 of the Export-Import Bank of India Act, 1981 (28 of 1981);] [Inserted by Act 1 of 1984, Section 13 (w.e.f. 15.2.1984).]
