Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(c) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(c)to perform such other duties and exercise such other functions, as may be assigned to it under this Act or the statutes or by the Chancellor.