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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(dd) in Himalayan Garhwal University Act, 2016

(dd)"Teacher" means a Professor/ Dean, Associate Professor, Assistant Professor/ Lecturer or such other person as may be appointed for imparting instruction or conducting research in the University or in constituent Colleges and Institute and includes the Principal/ Dean of the Constituent College.