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State of Jammu-Kashmir - Section

Section 3 in Jammu and Kashmir State Information Commission Procedure (Management) Regulations, 2015

3. Designation of Registrar.

- The Commission may designate one or more of its officers in the Commission to function and act as Additional Registrar(s), Joint Registrar(s), Deputy Registrar(s) and provide other staff that may be necessary to assist the Registrar in the performance of his duties and responsibilities. In case an officer in the gazetted rank is not available, the Commission may designate an official from sub ordinate cadre as Assistant Registrar for smooth working of the Registry.