Bombay High Court
Anheuser Busch Inbev India ... vs Jagpin Breweries Ltd on 23 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-42
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 500 OF 2019
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 19 OF 2006
Anheuser Busch Inbev India Ltd ....PETITIONER
V/S
Jagpin Breweries Limited ....RESPONDENT
WITH COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 19 OF 2006 Anheuser Busch Inbev India Limited(formery ....PETITIONER Sabmiller India Limited) V/S Jagpin Brewerise Limited And 2 Ors ....RESPONDENT WITH COMMERCIAL SUIT NO. 110 OF 2012 Anheuser Busch Inbev India Limited(formery ....PETITIONER Sabmiller India Limited) V/S Jagpin Breweries Ltd. ....RESPONDENT WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 533 OF 2019 In Commercial Suit 110 OF 2012 Anheuser Busch Inbev India Limited(formery Page 1/2 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 25/10/2023 23:17:11 ::: Sabmiller India Limited) V/S Jagpin Breweries Ltd. ....RESPONDENT WITH CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 860 OF 2019 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 19 OF 2006 Anheuser Busch Inbev India Ltd. ....PETITIONER V/S Jagpin Breweries Limited And Anr. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 23rd October, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) ....PETITIONER Page 2/2 ::: Uploaded on - 25/10/2023 ::: Downloaded on - 25/10/2023 23:17:11 :::