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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(xxx) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxx)To Assist the Government in formulation of policies, Governance, management and execution of rural development programmes through Panchayat Raj Institutions.