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[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(3)(c) in Orissa Municipal Act, 1950

(c)the management and control of finances of the Union; [and] [Added vide Orissa Act No. 61 of 1968 w.e.f. 1.8.1968.]