Gujarat High Court
Dy. Cit vs Vikshra Trading & Invt. Ltd on 26 March, 2012
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No 580 of 1999
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DY. CIT.
Versus
VIKSHRA TRADING & INVT. LTD.
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Appearance:
MR MANISH R BHATT for Petitioner
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CORAM : CHIEF JUSTICE MR DM DHARMADHIKARI
and
MR.JUSTICE A.R.DAVE
Date of Order: 13/09/2000
ORAL ORDER
The learned counsel for the department seeks time to procure the order passed in the case of the assessee for the A.Y. 1991-92 on reference which has been made at its instance. At his request, put up on 18.9.2000.
(D.M. Dharmadhikari, C.J.) (A.R. Dave, J.) (hn)