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Gujarat High Court

Dy. Cit vs Vikshra Trading & Invt. Ltd on 26 March, 2012

     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



     TAX APPEAL No 580 of 1999




     --------------------------------------------------------------
     DY. CIT.
Versus
     VIKSHRA TRADING & INVT. LTD.
     --------------------------------------------------------------
     Appearance:
          MR MANISH R BHATT for Petitioner


     --------------------------------------------------------------


              CORAM : CHIEF JUSTICE MR DM DHARMADHIKARI
                                 and
                      MR.JUSTICE A.R.DAVE


              Date of Order: 13/09/2000


ORAL ORDER

The learned counsel for the department seeks time to procure the order passed in the case of the assessee for the A.Y. 1991-92 on reference which has been made at its instance. At his request, put up on 18.9.2000.

(D.M. Dharmadhikari, C.J.) (A.R. Dave, J.) (hn)