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[Cites 0, Cited by 0] [Section 164] [Entire Act]

Bombay Presidency - Subsection

Section 164(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)to make a drain of such material, size and description and laid at such level and according to such alignment and with such fall and outlet as may appear to the Commissioner necessary, emptying into such municipal drain or place aforesaid at such point as the Commissioner may consider suitable: