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Delhi High Court - Orders

South Delhi Municipal Corporation vs Association Of State Road Transport ... on 18 March, 2026

Author: Amit Bansal

Bench: Amit Bansal

                          $~30-51
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 10752/2017 & CM APPL. 44090/2017
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                              .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                           Priya, Advocates for ASRTU.
                          31.
                          +         W.P.(C) 2555/2018 & CM APPL. 10546/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
                                                   Through:
                          32.
                          +         W.P.(C) 2562/2018 & CM APPL. 10555/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ASOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                             .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                          Priya, Advocates for ASRTU.




                          W.P.(C) 10752/2017                                                                               Page 1 of 8

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
                           33.
                          +         W.P.(C) 10758/2017, CM APPL. 44096/2017 & CM APPL.
                                    7709/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
                                                   Through:

                          34.
                          +         W.P.(C) 2458/2018, CM APPL. 10219/2018 & CM APPL.
                                    49339/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    M/A ALL INDIA MANGEMENT ASSOCITAION .....Respondent
                                                  Through:

                          35.
                          +         W.P.(C) 2460/2018 & CM APPL. 10222/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ALL INDIA MANAGEMENT ASSOCIATION                                                .....Respondent
                                                 Through:

                          36.
                          +         W.P.(C) 2462/2018 & CM APPL. 10225/2018



                          W.P.(C) 10752/2017                                                                               Page 2 of 8

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
                                     SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
                                                   Through:

                          37.
                          +         W.P.(C) 2464/2018 & CM APPL. 10229/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
                                                   Through:

                          38.
                          +         W.P.(C) 2559/2018 & CM APPL. 10551/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ALL INDIA MANAGEMENT ASSOCIATION                                                .....Respondent
                                                 Through:

                          39.
                          +         W.P.(C) 2561/2018 & CM APPL. 10553/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.




                          W.P.(C) 10752/2017                                                                               Page 3 of 8

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
                                                                   versus

                                    M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
                                                   Through:

                          40.
                          +         W.P.(C) 2571/2018 & CM APPL. 10572/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
                                                   Through:

                          41.
                          +         W.P.(C) 2574/2018 & CM APPL. 10577/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ALL INDIA MANAGEMENT ASSOCIATION                                                .....Respondent
                                                 Through:

                          42.
                          +         W.P.(C) 2463/2018 & CM APPL. 10227/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                       .....Respondent



                          W.P.(C) 10752/2017                                                                               Page 4 of 8

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
                                                                   Through:            Mr. Nishant Shokeen and Ms. Rashmi
                                                                                      Priya, Advocates for ASRTU.

                          43.
                          +         W.P.(C) 2537/2018 & CM APPL. 10473/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                    DELHI                                   .....Respondent
                                                Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                         Priya, Advocates for ASRTU.

                          44.
                          +         W.P.(C) 2538/2018 & CM APPL. 10475/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                              .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                           Priya, Advocates for ASRTU.

                          45.
                          +         W.P.(C) 2558/2018 & CM APPL. 10549/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus




                          W.P.(C) 10752/2017                                                                               Page 5 of 8

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
                                     ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                              .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                           Priya, Advocates for ASRTU.

                          46.
                          +         W.P.(C) 2563/2018 & CM APPL. 10561/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                              .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                           Priya, Advocates for ASRTU.

                          47.
                          +         W.P.(C) 2568/2018 & CM APPL. 10568/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                              .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                           Priya, Advocates for ASRTU.

                          48.
                          +         W.P.(C) 2570/2018 & CM APPL. 10570/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.




                          W.P.(C) 10752/2017                                                                               Page 6 of 8

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
                                                                   versus

                                    ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                              .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                           Priya, Advocates for ASRTU.

                          49.
                          +         W.P.(C) 2575/2018 & CM APPL. 10579/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                              .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                           Priya, Advocates for ASRTU.

                          50.
                          +         W.P.(C) 2577/2018 & CM APPL. 10584/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath
                                                          Singh, Advocates.

                                                                  versus

                                    ASSOCIATION OF STATE ROAD TRANSPORT
                                    UNDERTAKINGS                              .....Respondent
                                                 Through: Mr. Nishant Shokeen and Ms. Rashmi
                                                           Priya, Advocates for ASRTU.

                          51.
                          +         W.P.(C) 8957/2018 & CM APPL. 34431/2018
                                    SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
                                                 Through: Ms. Madhu Tewatia and Mr. Adhirath



                          W.P.(C) 10752/2017                                                                               Page 7 of 8

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
                                                                                       Singh, Advocates.

                                                                  versus

                                    INDO GLOBAL SOCIAL SERVICE SOCIETY
                                    & ANR.                                                                          .....Respondents
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT BANSAL
                                                                  ORDER

% 18.03.2026

1. It is not possible to take up the present matters today on account of an urgent hearing scheduled in a preventive detention matter under the PITNDPS Act, 1988 at 3:30 PM.

2. Renotify on 24th August, 2026.

AMIT BANSAL, J MARCH 18, 2026 Vivek/-

W.P.(C) 10752/2017 Page 8 of 8

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41