Delhi High Court - Orders
South Delhi Municipal Corporation vs Association Of State Road Transport ... on 18 March, 2026
Author: Amit Bansal
Bench: Amit Bansal
$~30-51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10752/2017 & CM APPL. 44090/2017
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
31.
+ W.P.(C) 2555/2018 & CM APPL. 10546/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
32.
+ W.P.(C) 2562/2018 & CM APPL. 10555/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ASOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
W.P.(C) 10752/2017 Page 1 of 8
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
33.
+ W.P.(C) 10758/2017, CM APPL. 44096/2017 & CM APPL.
7709/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
34.
+ W.P.(C) 2458/2018, CM APPL. 10219/2018 & CM APPL.
49339/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
M/A ALL INDIA MANGEMENT ASSOCITAION .....Respondent
Through:
35.
+ W.P.(C) 2460/2018 & CM APPL. 10222/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
36.
+ W.P.(C) 2462/2018 & CM APPL. 10225/2018
W.P.(C) 10752/2017 Page 2 of 8
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
37.
+ W.P.(C) 2464/2018 & CM APPL. 10229/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
38.
+ W.P.(C) 2559/2018 & CM APPL. 10551/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
39.
+ W.P.(C) 2561/2018 & CM APPL. 10553/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
W.P.(C) 10752/2017 Page 3 of 8
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
40.
+ W.P.(C) 2571/2018 & CM APPL. 10572/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
M/S ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
41.
+ W.P.(C) 2574/2018 & CM APPL. 10577/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ALL INDIA MANAGEMENT ASSOCIATION .....Respondent
Through:
42.
+ W.P.(C) 2463/2018 & CM APPL. 10227/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
W.P.(C) 10752/2017 Page 4 of 8
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
43.
+ W.P.(C) 2537/2018 & CM APPL. 10473/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
44.
+ W.P.(C) 2538/2018 & CM APPL. 10475/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
45.
+ W.P.(C) 2558/2018 & CM APPL. 10549/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
W.P.(C) 10752/2017 Page 5 of 8
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
46.
+ W.P.(C) 2563/2018 & CM APPL. 10561/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
47.
+ W.P.(C) 2568/2018 & CM APPL. 10568/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
48.
+ W.P.(C) 2570/2018 & CM APPL. 10570/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
W.P.(C) 10752/2017 Page 6 of 8
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
49.
+ W.P.(C) 2575/2018 & CM APPL. 10579/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
50.
+ W.P.(C) 2577/2018 & CM APPL. 10584/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
Singh, Advocates.
versus
ASSOCIATION OF STATE ROAD TRANSPORT
UNDERTAKINGS .....Respondent
Through: Mr. Nishant Shokeen and Ms. Rashmi
Priya, Advocates for ASRTU.
51.
+ W.P.(C) 8957/2018 & CM APPL. 34431/2018
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Ms. Madhu Tewatia and Mr. Adhirath
W.P.(C) 10752/2017 Page 7 of 8
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41
Singh, Advocates.
versus
INDO GLOBAL SOCIAL SERVICE SOCIETY
& ANR. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 18.03.2026
1. It is not possible to take up the present matters today on account of an urgent hearing scheduled in a preventive detention matter under the PITNDPS Act, 1988 at 3:30 PM.
2. Renotify on 24th August, 2026.
AMIT BANSAL, J MARCH 18, 2026 Vivek/-
W.P.(C) 10752/2017 Page 8 of 8This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/03/2026 at 21:20:41