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[Cites 0, Cited by 0] [Section 38V(3)] [Section 38V] [Entire Act]

Union of India - Subsection

Section 38V(3)(b) in The Wild Life (Protection) Act, 1972

(b)ecologically compatible land uses in the tiger reserves and areas linking one protected area or tiger reserve with another for addressing the livelihood concerns of local people, so as to provide dispersal habitats and corridor for spill over population of wild animals from the designated core areas of tiger reserves or from tiger breeding habitats within other protected areas;