Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(2)The Regulatory Committee, if constituted, shall oversee the information utility's compliance with the Code.