Section 2(b1) in The West Bengal Motor Vehicles Rules, 1989
(b1)[ "computer service fee" means a fee for any transaction if made through the computer service in the office of the Motor Vehicle Department in the district or sub-division or the State Transport Authority;] [Clause (b1) inserted vide clause 2(1)(a) of the Notification No. 5305-WT/6M-21/2002 dated 12.12.2003 (w.e.f. 16.12.2003).]
