Delhi High Court - Orders
M/S Drs Logistics (P) Ltd & Another vs Google India Pvt Ltd & Anr on 8 February, 2022
Author: Asha Menon
Bench: Asha Menon
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1/2017, I.A 2173/2022
M/S DRS LOGISTICS (P) LTD & ANOTHER ..... Plaintiffs
Through: Mr. Chander M. Lall, Sr. Adv.
with Ms. Nancy Roy, Ms. Payal
Kalhan, Ms. Ananya Chug,
Ms.Prakriti Varshney and
Mr.Jeevesh Nagrath, Advocates
versus
GOOGLE INDIA PVT LTD & ANR ..... Defendants
Through: Mr. Arun Kathpalia, Sr. Adv.
with Mr. Saransh Jain, Ms. Shloka
N., Mr. Shaurya R. Rai, Ms. Bani
Brar, Advocates for Defendant
No.1
Mr. Kshitij Parashar & Ms. Swati
Mitta, Advocates for Defendant
no.2
Mr. Sandeep Sethi, Senior
Advocate with Mr. Neel Mason,
Mr.Vihan Dang, Ms. Vennela
Reddy, Ms. Aditi Umapathy, Ms.
R. Ramya, Mr. Akshay
Bharadwaj, Mr. Parva Khare,
Advocates for D-3
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 08.02.2022 [VIA VIDEO CONFERENCING] I.A. 2173/2022 (by the plaintiffs under Order XXXIX Rule 2A read with Section 151 of the CPC and Section 12 of the Contempt of Court Act, 1971 against the defendants/contemnors for violation of order dated 30.10.2021)
1. Arguments heard on behalf of both sides.
Signature Not Verified Signed By:MANJEET KAUR CS(COMM) 1/2017 Page 1 of 2 Signing Date:09.02.2022 01:54:092. Orders reserved.
3. The order be uploaded on the website forthwith.
ASHA MENON, J FEBRUARY 8, 2022 Ab Signature Not Verified Signed By:MANJEET KAUR CS(COMM) 1/2017 Page 2 of 2 Signing Date:09.02.2022 01:54:09