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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(3) in The Standards Of Weights And Measures Act, 1976

(3)The Central Government shall provide the Institute with such teaching staff and other employees, and with such equipments and other facilities as it may think fit to enable the Institute to function effectively as an Institution for imparting adequate training in legal metrology and other allied branches of knowledge.