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Supreme Court - Daily Orders

Future Focus Infotech Pvt. Ltd. vs Commissioner Of Central Excise(St) ... on 6 August, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.30                             COURT NO.4                 SECTION XVII

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Civil Appeal               No(s).7294/2018

     FUTURE FOCUS INFOTECH PVT. LTD.                                    Appellant(s)

                                                   VERSUS

     COMMISSIONER OF CENTRAL EXCISE(ST) CHENNAI IV    [ Respondent(s)
     (FOR ADMISSION and I.R. and IA No.104717/2018-STAY APPLICATION )

     Date : 06-08-2018 This appeal was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Appellant(s)                Mr.   Nikhil Nayyar, AOR
                                     Mr.   G.Natarajan,Adv.
                                     Mr.   N.Sai Vinod,Adv.
                                     Mr.   Dhananjay Baijal,Adv.
                                     Mr.   Divyanshu Rai,Adv.
                                     Mr.   M.S.Krishnakumar,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Appeal admitted.

To be heard along with C.A.Nos.5161-5162/2010.

(B.PARVATHI) (RAJINDER KAUR) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.08.08 10:31:01 IST Reason: