Supreme Court - Daily Orders
Future Focus Infotech Pvt. Ltd. vs Commissioner Of Central Excise(St) ... on 6 August, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.30 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7294/2018
FUTURE FOCUS INFOTECH PVT. LTD. Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE(ST) CHENNAI IV [ Respondent(s)
(FOR ADMISSION and I.R. and IA No.104717/2018-STAY APPLICATION )
Date : 06-08-2018 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. Nikhil Nayyar, AOR
Mr. G.Natarajan,Adv.
Mr. N.Sai Vinod,Adv.
Mr. Dhananjay Baijal,Adv.
Mr. Divyanshu Rai,Adv.
Mr. M.S.Krishnakumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Appeal admitted.
To be heard along with C.A.Nos.5161-5162/2010.
(B.PARVATHI) (RAJINDER KAUR) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.08.08 10:31:01 IST Reason: