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State of Maharashtra - Section

Section 1 in The Hindu Widows' Marriage Act

1. Short title, commencement and extent.

- This Act may be called "the Hindu Widows' Marriage Act"; and it shall come into force in the whole of the [Hyderabad area of the State of Maharashtra] [Substituted by A. O., 1956 and 1960.] from the [date of its publication in the [Official Gazette] [Published in the Official Gazette, dated 17th Bhaman, 1347 F.].