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Delhi High Court - Orders

Commissioner Of Income Tax ... vs John Wiley And Sons Inc on 17 December, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~11&12
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    ITA 539/2023
                                  COMMISSIONER OF INCOME TAX (INTERNATIONAL
                                  TAXATION)-2                       .....Appellant
                                               Through: Mr. Sanjay Kumar, SSC with
                                                         Ms. Monica Benjamin & Ms.
                                                         Easha Kadian, Advs.
                                               versus
                                  JOHN WILEY AND SONS INC.          .....Respondent
                                               Through: Mr. Vishal Kalra & Ms.
                                                         Snigdha Gautam, Advs.
                             +    ITA 554/2023
                                  COMMISSIONER OF INCOME TAX (INTERNATIONAL
                                  TAXATION)-2                       .....Appellant
                                               Through: Mr. Sanjay Kumar, SSC with
                                                         Ms. Monica Benjamin & Ms.
                                                         Easha Kadian, Advs.
                                               versus
                                  JOHN WILEY AND SONS, INC.         .....Respondent
                                               Through: Mr. Vishal Kalra & Ms.
                                                         Snigdha Gautam, Advs.
                                  CORAM:
                                  HON'BLE MR. JUSTICE YASHWANT VARMA
                                  HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 17.12.2024 Since we have reserved judgment in Pr. Commissioner of Income Tax-7, Delhi v. Vedanta Ltd. [ITA 88/2022] and which may have some bearing on the issues which are sought to be canvassed herein, let these matters be re-notified for 13.02.2025.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

DECEMBER 17, 2024/Ch This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2024 at 22:23:20