Delhi High Court - Orders
Commissioner Of Income Tax ... vs John Wiley And Sons Inc on 17 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~11&12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 539/2023
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-2 .....Appellant
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin & Ms.
Easha Kadian, Advs.
versus
JOHN WILEY AND SONS INC. .....Respondent
Through: Mr. Vishal Kalra & Ms.
Snigdha Gautam, Advs.
+ ITA 554/2023
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-2 .....Appellant
Through: Mr. Sanjay Kumar, SSC with
Ms. Monica Benjamin & Ms.
Easha Kadian, Advs.
versus
JOHN WILEY AND SONS, INC. .....Respondent
Through: Mr. Vishal Kalra & Ms.
Snigdha Gautam, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 17.12.2024 Since we have reserved judgment in Pr. Commissioner of Income Tax-7, Delhi v. Vedanta Ltd. [ITA 88/2022] and which may have some bearing on the issues which are sought to be canvassed herein, let these matters be re-notified for 13.02.2025.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 17, 2024/Ch This is a digitally signed order.
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