Section 12(3)(vii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

(vii)If any applicant does not participate in bidding process, his application shall be deemed to have been withdrawn and shall not be processed;

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