Section 28 in Rajasthan Police Subordinate Service Rules, 1989
28. Special nomination for promotion cadre course.
- Notwithstanding anything contained in sub-rule (1) to (3) of rule 27 above:(a)Nomination for promotion cadre course for next higher rank upto Sub-Inspector in Section I and Section III and upto Platoon Commander in Section II and Section IV of Rule 4 upto 10% of the vacancies to be filled in by promotion in a particular year, may be made by the Director General-cum-Inspector General of Police in case of those who have shown outstanding work in the anti- dacoity, anti-smuggling or in any special field of Police work including performance in Games and Sports, or have put in not less than 20 years service exclusively as member of the service and also have exceptionally good and unblemished record of service with integrity:Provided that no member of the service shall be nominated more than once on account of 20 years service as mentioned above.(b)The Government may nominate for Promotion Cadre Course upto 10 per cent of the vacancies by promotion in a particular year from amongst the member of service holding substantive rank from the rank of Sub-Inspector/Platoon Commander to Supervisor/Inspector/Company Commander's rank and from Sub- Inspector/Supervisor to Inspector on the recommendation of the Director General-cum-Inspector General of Police who have shown outstanding work in the anti-dacoity, anti-smuggling or in any special field of Police work including performance in games and sports or have put in not less than 20 years service exclusively as members of the service and also have exceptionally good and unblemished record of service with integrity:Provided that no member of the service shall be nominated more than once on account of 20 years service as mentioned above.
