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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(9) in Tamil Nadu Commission for Protection of Child Rights Rules, 2012

(9)The Chairperson / Members shall be eligible for Travelling Allowance and Daily Allowance as per the orders issued in G.O.Ms. No. 551, Finance (All) Department, dated 03-11-2004 and as amended from time to time.