Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 30 in Orissa Zilla Parishad Election Rules, 1994

30. Blind or incapable Voters.

- In case of a voter who is physically incapacitated or is blind, the Presiding Officer, shall, at the request of the voter, allow him 1o take a companion to the place set apart for voting.