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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(s) in Kerala State Higher Education Council Act, 2007

(s)"regulations" means the regulations made by the Governing Council under this Act;
(sa)[ "RUSA" means the Rashtriya Uchchater Shiksha Abhiyan, a centrally sponsored scheme for higher education;] [Inserted by Kerala Act No. 19 of 2018, dated 3.7.2018.]