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State of Bihar - Section

Section 100 in Bihar Inland Vessels Rules, 2013

100. Passage through Bridges.

- When a vessel is passing under a bridge, the height of the mast or the height of the collapsed mast and that of the wheelhouse / super structure should be less than that between waterway level and the height of the road bridge. Speed of such vessel should be regulated with reference to prevailing weather conditions and the currents likely to be experienced.