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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(1)(b) in Abkari Act, 1 of 1077

(b)search any person, animal, cart, vessel or other conveyance, package, receptacle or covering upon whom or in or upon which he may have reasonable cause to suspect any such liquor or intoxicating drug to be, or to be concealed.]