Gujarat High Court
M/S Spml Infra Ltd. vs Gujarat Water Infrastructure Ltd. on 13 March, 2020
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/IAAP/168/2019 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FIXING DATE OF EARLY HEARING) NO. 1
of 2020
In R/PETN. UNDER ARBITRATION ACT NO. 168 of 2019
==========================================================
M/S SPML INFRA LTD.
Versus GUJARAT WATER INFRASTRUCTURE LTD. ========================================================== Appearance:
MR.CHIRAG K SUKHWANI for the PETITIONER(s) No. MR DHAVAL D VYAS for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA Date : 13/03/2020 IA ORDER The record indicates that the main petition is being listed on 17.04.2020. Hence, no orders are required to be passed in this Civil Application and the same stands disposed of accordingly.
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