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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(d) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(d)such prospective tenderer has the same legal representative for purposes of the Tender Proceedings as any other prospective tenderer; or