Section 1(3)(b) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.

[Cites 0, Cited by 1] [Section 1(3)] [Section 1] [Entire Act]

(b)the rest of this Act shall come into force on such date as the Government may, by notification in the Official Gazette, appoint in this behalf.

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