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[Cites 0, Cited by 0] [Section 152(1)] [Section 152] [Entire Act]

State of Jharkhand - Subsection

Section 152(1)(l) in Jharkhand Municipal Act, 2011

(l)toll -
(i)on roads, bridges, ferries and navigable channels; and
(ii)on heavy trucks which shall be heavy goods vehicles, and buses, which shall be heavy passenger motor vehicles, within the meaning of the Motor Vehicles Act, 1988, plying on a public street;