Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155A] [Entire Act] Union of India - Subsection Section 155A(5) in The Aircraft Rules, 1937 (5)Employees of an approved operator shall comply with all the instructions relating to their duties as contained in the manual(s).
