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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(kk) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(kk)"Useful life" in relation to a unit of a Transmission System from the COD shall mean 25 years for sub-station and 35 years for transmission line;