Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129A(1)] [Section 129A] [Entire Act] Union of India - Subsection Section 129A(1)(iii) in The Customs Act, 1962 (iii)the amount of fine or penalty determined by such order, does not exceed fifty thousand rupees.]