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Madhya Pradesh High Court

Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 8 May, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                               1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                        WP No. 29124 of 2023
                             (NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 08-05-2024
                                    Shri Shashwat Seth - Advocate for the petitioner.

                                    Shri Koustubh Pathak - Government Advocate for the respondent/State.

Order on I.A. No.8898/2023 has already been passed on 20.12.2023. I.A. No.8898/2023 hence stands closed.

Learned counsel for the petitioner prays for and is granted two weeks time for removing the defects, failing which the petition shall stand dismissed automatically without further reference to the Bench.

(PRANAY VERMA) JUDGE Shilpa Signature Not Verified Signed by: SHILPA NAGDEVE Signing time: 08-05-2024 18:37:06