Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 56 in The Orissa Development Authorities Rules, 1983 56. Stock Register. - A Stock Register of all movable properties belonging to the Authority shall be maintained in two parts in Form XIV and Form XV.
