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Union of India - Section

Section 107 in The Major Port Trusts Act, 1963

107. Submission of statements of income and expenditure to Central Government .-(1) Every Board shall annually, or oftener if directed by the Central Government so to do, submit statements of its income and expenditure in such form and at such time as that Government may direct.

(2)A copy of all such statements shall be open to the inspection of the public at the office of the Board during office hours on payment of such fee for each inspection as may from time to time be fixed by the Board.