Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 17] [Entire Act] Union of India - Subsection Section 17(1) in Chartered Accountants Act, 1949 (1)The Council shall constitute from amongst its members the following Standing Committees, namely:(i)an Executive Committee,(ii)an Examination Committee, and(iii)a Finance Committee.
