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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Madhya Pradesh - Subsection

Section 86(ii) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(ii)A separate space shall be served for females, screened off on deck by means of suitable canvas screens not less than 4-½ feet high, as may be approved by the registering authority.