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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(2)(i) in The Rajasthan Irrigation and Drainage Act, 1954

(i)Six per cent per annum on the first cost of the said works, adding thereto the estimated yearly cost of the maintenance and supervision of the same, and deducting therefrom the estimated income, if any, derived from the works, excluding the said rate;