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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1) in Maharaja Ranjit Singh State Technical University Act, 2014

(1)The authorities may make sub-regulations consistent with this Act and regulations for all or any of the following matters, namely:-
(a)laying down, the procedure to be observed at their meetings and the number of members required to form the quorum; and
(b)providing for all matters which by this Act and regulations are to be specified.