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Supreme Court - Daily Orders

Pulen Phukan And Ors. vs The State Of Assam on 22 February, 2023

Bench: B.R. Gavai, Vikram Nath, Sanjay Karol

     ITEM NO.101                               COURT NO.8                  SECTION II

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Criminal Appeal                 No(s).   906/2016

     PULEN PHUKAN AND ORS.                                                Appellant(s)

                                                     VERSUS

     THE STATE OF ASSAM                                                    Respondent(s)
     (I.A NO. 77714/2020 )

     Date : 22-02-2023 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE VIKRAM NATH
                             HON'BLE MR. JUSTICE SANJAY KAROL

     For Appellant(s)                    Mr. Sanjay R. Hegde, Sr. Adv.
                                         Mr. Azim H. Laskar, Adv.
                                         Mr. Bikas Kar Gutpa, Adv.
                                         Mr. S.K. Biswal, Adv.
                                         Ms. Debarati Sadhu, Adv.
                                         Mr. Shahrukh Ali, Adv.
                                         Mr. Chandra Bhushan Prasad, AOR
                                         Mr. Raghav Gupta, Adv.
                                         Ms. Debanjana Ray Choudhuri, Adv.

     For Respondent(s)                   Mr. Debojit Borkakati, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the parties. Arguments concluded. Judgment/order reserved. Written submissions not exceeding one page, if any, be filed within three days.

(Geeta Ahuja) (Anju Kapoor) Assistant Registrar-cum-PS Signature Not Verified Court Master Digitally signed by GEETA AHUJA Date: 2023.02.23 10:04:41 IST Reason: Books Cited :

2011(5) SCC 324 2009(1) SCC 773