Supreme Court - Daily Orders
Pulen Phukan And Ors. vs The State Of Assam on 22 February, 2023
Bench: B.R. Gavai, Vikram Nath, Sanjay Karol
ITEM NO.101 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 906/2016
PULEN PHUKAN AND ORS. Appellant(s)
VERSUS
THE STATE OF ASSAM Respondent(s)
(I.A NO. 77714/2020 )
Date : 22-02-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Azim H. Laskar, Adv.
Mr. Bikas Kar Gutpa, Adv.
Mr. S.K. Biswal, Adv.
Ms. Debarati Sadhu, Adv.
Mr. Shahrukh Ali, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. Raghav Gupta, Adv.
Ms. Debanjana Ray Choudhuri, Adv.
For Respondent(s) Mr. Debojit Borkakati, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. Arguments concluded. Judgment/order reserved. Written submissions not exceeding one page, if any, be filed within three days.
(Geeta Ahuja) (Anju Kapoor) Assistant Registrar-cum-PS Signature Not Verified Court Master Digitally signed by GEETA AHUJA Date: 2023.02.23 10:04:41 IST Reason: Books Cited :
2011(5) SCC 324 2009(1) SCC 773