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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1)(c) in The Indian Electricity Rules, 1956

(c)in all other cases, at a point corresponding to the point of commencement of supply or at such other points as may be approved by an Inspector or any officer appointed to assist the Inspector and [authorised under sub-rule (2) of rule 4-A].