Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(3)(a) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011 (a)amount needed by the applicant to meet his/her basic needs, especially food, clothing, accommodation, and health care;