Gauhati High Court
Page No.# 1/4 vs The State Of Assam And Anr on 12 November, 2020
Author: Rumi Kumari Phukan
Bench: Rumi Kumari Phukan
Page No.# 1/4
GAHC010084742020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./464/2020
KANHAIYA LAL BOTHRA AND 7 ORS.
S/O BHANWAR LAL BOTHRA, R/O H. NO. 8, 3RD FLOOR, BYE LANE 1, JP
AGGARWAL PATH, SLUICE GATE, GUWAHATI-9, MANAGER,
CONTINENTAL TRANSPORT AGENCY, PRESENTLY RENAMED AND
CONVERTED AS CTA LOGISTIC LIMITED, AT ROAD, BHARALUMUKH,
GUWAHATI
2: MUKUL GOSWAMI
S/O LATE JAL LAL GOSWAMI
R/O BLOCK 3B
IMPERIAL BLUE
VIDYA MANDIR PATH
BHETAPARA
GUWAHATI-28
JR. EXECUTIVE (ACCOUNTS)
GCMMF
PRESENTLY- EXECUTIVE (ACCOUNTS)
GCMMF
FIRST FLOOR
HOUSEFED OFFICE COMPLEX
RUKMINIGAON
GUWAHATI-22
3: PRATEEK KUMAR
S/O DR. PRAMOD KUMAR
R/O DUDHMANSAGAR DAIRY
PLOT NO. 26 D
SECTOR 3
IMT MANESAR
HARYANA
PIN-122050
ASSISTANT MANAGER (QA)
GCMMF
ANAND
Page No.# 2/4
PRESENTLY- HEAD
DUDHMANSAGAR DAIRY
MANESAR
HARYANA
4: MAULIK M JOSHI
(WRONGLY MENTIONED AS MALLIK JOSHI @ JOSHI)
S/O SRI MAHENDRA BHAI JOSHI
R/O 23 DHARMAJIVAN FLAT
NEAR KHOKHARA PS
MANINAGAR EAST
AHMEDABAD
PIN-380008
EXECUTIVE (QA)
GCMMF
ANAND
PRESENTLY- MANAGER (QA)
GCMMF
ANAND
5: KAMAKHYA PRASAD CHALIHA
S/O CHANDRA PRASAD CHALIHA
R/O CLASSIC ENCLAVE
MANIRAM DEWAN ROAD
NEW GUWAHATI-781020
MANAGER (SALES)
GCMMF
GUWAHATI
PRESENTLY-RETIRED
6: MANORANJAN PANI
S/O JALADHAN PANI
R/O KAIRA CAN QUARTERS
NEAR HERO HONDA SHOWROOM
NEAR GANESH CHIKDARA
CHOWKDI OVER BRIDGE
ANAND
PIN-388001
ZONAL IN-CHARGE
GCMMF
GUWAHATI
PRESENT ADD- SR. GM
GCMMF LTD.
AMUL DAIRY ROAD
ANAND
PIN-388001
7: APURBA MISRA
Page No.# 3/4
S/O LATE RADHESHYAM MISRA
R/O PROTECH PARK
HENGRABARI ROAD
GUWAHATI
PIN-781036
DEPOT IN-CHARGE
GCMMF
GUWAHATI
PRESENTLY-ZONAL IN CHARGE
GCMMF
GUWAHATI
8: PU NYADO SINGH
R/O C/O CTA LOGISTIC LIMITED
AT ROAD
BHARALUMUKH
GUWAHATI-781020
GODOWN IN CHARGE
CONTINENTAL TRANSPORT AGENCY
PRESENTLY-MANAGER
CTA LOGISTIC LIMITE
VERSUS
THE STATE OF ASSAM AND ANR.
REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM
2:HITESH DEBA SARMAH
EXECUTIVE MAGISTRATE
DCs COURT
KAMRUP (M)
GUWAHAT
Advocate for the Petitioner : MR S S SHARMA
Advocate for the Respondent : PP, ASSAM
BEFORE
HON'BLE MRS. JUSTICE RUMI KUMARI PHUKAN
ORDER
12-11-2020.
Page No.# 4/4 By this application under Section 482 of the CrPC, the petitioners have challenged the order dated 25.04.2018 and subsequent orders, passed in G.R. Case No.1811/2004, pending in the Court of learned Addl. CJM, Kamrup (M) at Guwahati.
Heard the submission of Mr. SS Sharma, learned senior counsel for the petitioners. Let the notice be issued to the respondent No.2 by Regd. Post with A/D and usual process, returnable by four weeks.
Also furnish copies to Mr. N.K. Kalita, learned Addl. P.P., Assam, appearing for the State respondent. The petitioner will take steps within seven days from today.
JUDGE Comparing Assistant