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[Cites 0, Cited by 0] [Section 80(11)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(11)(b) in The Coal Mines Regulations, 2017

(b)The gap, both vertical and horizontal, between the protective roofing and the top of cage, when the cage is at the bottom of the shaft, shall not exceed 15 centimeters.