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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4) in The Orissa Hindu Marriages Registration Rules, 1960

(4)Name and present address of his guardian and relationship with such guardian................III. (1) Name of bride..............daughter................of..............[(1-a) Marital Status (unmarried/divorce)] [Inserted vide O.G.E. No. 996 dated 15.7.2006.];