Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 6 in The Manipur Higher Secondary Education Act, 1992 6. Publication of names of the members of the Council. - The names of persons nominated or co-opted as member of the Council, shall be published by notification in the official Gazette by the Government.
