Calcutta High Court (Appellete Side)
Dr Alin Kumar Neogi & Anr vs State Of West Bengal & Ors on 8 September, 2011
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
1
08.09.11 In The High Court At Calcutta
ss Constitutional Writ Jurisdiction
Appellate Side
W.P. No. 14460 (W) of 2011
Dr Alin Kumar Neogi & Anr.
v.
State of West Bengal & Ors.
Mr Bikash Ranjan Bhattacharjee, senior advocate
Mr Ajay Debnath ...for the petitioners.
Mr Anindya K. Mitra, Advocate General
Mr Santanu Mitra ...for the State.
Mr S.N. Mukherjee, senior advocate
Mr Ashok K. Banerjee, Government Pleader
Mr Sakya Sen
Mr Shyamal Sanyal ...for the seventh and eighth respondents.
To enable Mr Advocate General to produce the original records on the basis whereof the two notifications in question were issued, hearing is adjourned. To daily list as motion next Wednesday.
(Jayanta Kumar Biswas, J.)