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[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

State of Rajasthan - Subsection

Section 157(1)(b) in The Rajasthan District Boards Act, 1954

(b)the establishment of a hospital, dispensary, aushadhalaya, maternity centre, poor house, asylum, orphanage or veterinary hospital under clause (c) of the said section; or