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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(4) in The West Bengal State Council Of Higher Education Act, 1994.

(4)The Government may, where action has not been taken by the State Council within the time as aforesaid to its satisfaction, issue such directions as it may think fit, and the State Council shall comply with such directions.